Section 9 in Haryana Pond and Waste Water Management Authority Act, 2018
9. Powers and duties of Technical Adivsor.
- The Technical Advisor shall exercise the following powers and perform the following functions, namely:-(i)to prepare proposals and project estimates for development of pond;(ii)to prepare irrigation schemes from pond and sewage/effluent treatment plant and other works connected thereto;(iii)to accord technical sanction to estimates after administrative approval of the project;(iv)to give technical advice to the Authority;(v)to monitor execution of schemes and works of the Authority;(vi)to authenticate such technical permissions, orders, notices and other documents of the Authority, as may be prescribed;(vii)to exercise control over such officers and officials of the Authority, as may be prescribed.
