Supreme Court - Daily Orders
Adani M2K Projects Llp vs Sunil Kumar on 2 May, 2025
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). OF 2025
(Arising out of DIARY NO(S).8525/2024)
ADANI M2K PROJECTS LLP & ANR. PETITIONER(S)
VERSUS
SUNIL KUMAR RESPONDENT(S)
O R D E R
Delay condoned.
2. Heard learned counsel for the appellants. As per office report dated 01.05.2025, service of notice is complete but none appears on behalf of the respondent.
3. We see no reason to interfere with the order dated 29.05.2023 passed by the National Consumer Disputes Redressal Commission, New Delhi in Consumer Complaint No.625/2018.
4. The present appeal is, accordingly, dismissed.
5. Pending application(s), if any shall stand disposed of.
.....................J.
[SUDHANSHU DHULIA]
Signature Not Verified
Digitally signed by
Nirmala Negi
Date: 2025.05.06
.....................J.
17:48:38 IST
Reason: [K. VINOD CHANDRAN]
New Delhi;
May 02, 2025.
ITEM NO.56 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 8525/2024 [Arising out of impugned final judgment and order dated 29-05-2023 in CC No. 625/2018 passed by the National Consumers Disputes Redressal Commission, New Delhi] ADANI M2K PROJECTS LLP & ANR. PETITIONER(S) VERSUS SUNIL KUMAR RESPONDENT(S) (IA No. 72474/2024 - CONDONATION OF DELAY IN FILING, IA No. 72476/2024 - STAY APPLICATION Date : 02-05-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE SUDHANSHU DHULIA HON'BLE MR. JUSTICE K. VINOD CHANDRAN For Petitioner(s) Mr. Pravin Bahadur, Adv.
Ms. Seema Sundd, Adv.
Mr. Ritu Raj, Adv.
Mr. Aditya P N Singh, Adv.
Mr. Abhishek S, Adv.
M/s Karanjawala & Co., AOR UPON hearing the counsel the Court made the following O R D E R Delay condoned.
The present appeal is dismissed in terms of the signed order, which is placed on the file.
Pending application(s), if any shall stand disposed of.
(NIRMALA NEGI) (RENU BALA GAMBHIR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR