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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Goa - Subsection

Section 52(1)(a) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(a)in the cases specified in clause (a) or clause (c) or clause (e) of the said sub-section to restore the land to its condition before the said development took place;