Madhya Pradesh High Court
Roopsingh vs The State Of Madhya Pradesh on 23 April, 2019
1 CRA-2266-2019 The High Court Of Madhya Pradesh CRA-2266-2019 (ROOPSINGH Vs THE STATE OF MADHYA PRADESH) 2 Indore, Dated : 23-04-2019 Parties through their counsel. Learned counsel prays for listing of the matter on 14/05/209. Prayer is allowed.
List on 14/05/2019. In the meanwhile, record be requisitioned.
(S.C.SHARMA) (VIRENDER SINGH)
JUDGE JUDGE
soumya
Digitally signed by Soumya Ranjan
Dalai
Date: 25/04/2019 10:31:37