Madhya Pradesh High Court
Jaideep Singh Bhadoriya vs The State Of Madhya Pradesh on 6 January, 2026
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 MCRC-58301-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 58301 of 2025 (JAIDEEP SINGH BHADORIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 06-01-2026 Shri J.K. Sharma - Senior Advocate alongwith Shri SPS Gurjar - Advocate for the petitioner.
Ms. Anjali Gyanani - PP for the State.
Call for the case diary. List next week.
(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 1/6/2026 6:36:43 PM