Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Madhya Pradesh - Subsection Section 34(2) in The M.P. Griha Nirman Mandal Adhiniyam, 1972 (2)Such scheme shall specify the proposed layout of the area to be developed and the purposes for which particular portions thereof are to be utilized.
