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[Cites 0, Cited by 0] [Section 30J] [Entire Act]

Union of India - Subsection

Section 30J(2) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

(2)The Narcotics Commissioner shall, within a period of thirty days from the date of receipt of an application under sub-rule (1), appoint a committee comprising two Gazetted Officer in the office of the Narcotics Commissioner, and an authorized representative of the applicant for supervising the destruction of the poppy straw and such destruction shall be carried out within a period of thirty days from the appointment of the committee.