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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(1) in Visvesvaraya Technological University Act, 1994

(1)There shall be established a University by the name of [Visvesvaraya] [Substituted by Act 10 of 2006 w.e.f. 2.5.2006.] Technological University with jurisdiction over the whole of the State of Karnataka.