Section 23(2) in The Compensatory Afforestation Fund Act, 2016
(2)The annual report shall, inter alia, provide for—(i)the summary of monitoring and evaluation of activities undertaken from amounts released from the National Fund and State Funds during the year;(ii)the summary of specific schemes specified in sub-clause (iii) of clause (b) of section 5 executed during the year;(iii)the amount of money received and expended.
