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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(4) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(4)to institute courses of study and hold examinations for and confer degrees, diplomas and other academic distinctions on persons who have pursued an approved course of study in the University or including part courses and/or research carried out in any other University or recognizing institutions, as may be prescribed, for the purpose;