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State of Maharashtra - Section

Section 10 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

10. Report about unauthorised diversion of land.

- Every Circle Inspector and Circle Officer shall be responsible for detecting and reporting to the Tahsildar or, as the case may be, the Naib-Tahsildar every case of conservation of use of land from the purpose for which it was assessed to another. The report shall be accompanied by a sketch map showing the extent of the land, the use whereof is so converted, its assessment and proposals regarding its re-assessment on the basis of prescribed rates and other actors governing the re-assessment.