Punjab-Haryana High Court
The State Of Punjab And Others vs Mahaj Din And Others on 31 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 4036 of 2009 (O&M)
LAC No. 914 of 2000
The State of Punjab and others
....Appellants
Versus
Mahaj Din and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashok Aggarwal, Advocate General, Punjab with Mr. Alok Jain, Additional Advocate General, Punjab. Mr. R.S. Manhas, Advocate for the landowners. RAJESH BINDAL, J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1776 of 2001, titled as Ashok Kumar Vs. Punjab State and others.
(RAJESH BINDAL) JUDGE 31.05.2012 sharmila