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[Cites 0, Cited by 6] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The State Bank Of India Act, 1955

(d)"Imperial Bank" means the Imperial Bank of India constituted under the Imperial Bank of India Act, 1920 (47 of 1920);
(dd)[ "Local Board" means a Local Board constituted under section 21;] [Inserted by Act 35 of 1964, Section 2 (w.e.f. 1-12-1964). ]