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[Cites 0, Cited by 0] [Section 23(7)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(7)(xi) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(xi)to receive and dispose of applications for substitution except where the substitution would involve setting aside an order of abatement ;