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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(f) in The Food Safety And Standards Act, 2006

(f)ensure prevention of-
(i)fraudulent, deceptive or unfair trade practices which may mislead or harm the consumer; and
(ii)unsafe or contaminated or sub-standard food.