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State of Rajasthan - Section

Section 40 in The Rajasthan Subordinate Accounts Service Rules, 1963

40. Repeal and Savings.

- All rules and orders in relation to matters covered by the rules and in force immediately before the commencement of these Rules are hereby repealed:Provided that any action under the rules and orders so repealed shall be deemed, to have been taken under the provisions of these Rules.