Supreme Court - Daily Orders
Sujit Kumar Guha vs West Bengal Board Of Secondary ... on 13 November, 2017
ITEM NO.30 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal(C) No(s).16786/2017
SUJIT KUMAR GUHA Petitioner(s)
VERSUS
WEST BENGAL BOARD OF SECONDARY EDUCATION & ORS. Respondent(s)
(FOR ADMISSION)
Date : 13-11-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Anindo Mukherjee,Adv.
Mrs. Sarla Chandra, AOR
For Respondent(s)
Mr. Soumik Ghosal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos. 7, 8, 9, 10 and 11 have been served, but no one has entered appearance.
Since returnable notice in three weeks has been directed to be issued by the Hon'ble Court vide order dated 18.09.2017, registry to process the matter for listing before the Hon'ble Court, as per rules. In the meanwhile, respondent Nos. 1 to 6 may file the counter affidavit.
KAPIL MEHTA Registrar 13.11.2017 Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.16 10:19:12 IST Reason: