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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(4)(b) in Payment of Travelling Allowance (To Non-official Members of Committees, Commissions or other bodies) Rules, 2015

(b)Travelling Allowance for the to and fro journey is allowed only once counting the two meetings as one for the purpose; and