Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(c) in The Delhi Value Added Tax Act, 2004

(c)in the course of import of the goods into or export of the goods out of, the territory of India; or