Bombay High Court
Shri. Gautam Kishanchand Jethwani vs Shri Chandrashekhar Eknath Marathe on 5 November, 2019
Author: A.M.Badar
Bench: A.M.Badar
(40)CAWSTNo.237322019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL APPLICATION (ST) NO.23732 OF 2019
IN
WRIT PETITION NO.10861 OF 2016
Shri.Gautam Kishanchand Jethwani ... Applicant
Versus
Shri.Chandrashekhar Eknath Marathe
Since deceased Through his LRs. ... Respondents
.....
Mr.Rahul V. Shinde i/b. Mr.Sanjay Kshirsagar, Advocate for the Applicant.
Mr.Abhijeet Pawar i/b. Mr.Nitin P. Deshpande, Advocate for the Respondent No.1 in WP/10861/2016.
....
CORAM : A.M.BADAR J.
DATED : 5th NOVEMBER 2019. P.C. :
1 Issue notice to respondents returnable on 17th December 2019.
(A.M.BADAR, J.) Gaikwad RD 1/1 ::: Uploaded on - 05/11/2019 ::: Downloaded on - 07/11/2019 00:06:58 :::