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Bombay High Court

Shri. Gautam Kishanchand Jethwani vs Shri Chandrashekhar Eknath Marathe on 5 November, 2019

Author: A.M.Badar

Bench: A.M.Badar

                                                              (40)CAWSTNo.237322019.odt


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                  CIVIL APPLICATION (ST) NO.23732 OF 2019
                                     IN
                      WRIT PETITION NO.10861 OF 2016

Shri.Gautam Kishanchand Jethwani                   ...        Applicant
      Versus
Shri.Chandrashekhar Eknath Marathe
Since deceased Through his LRs.                    ...        Respondents

                             .....

Mr.Rahul V. Shinde i/b. Mr.Sanjay Kshirsagar, Advocate for the Applicant.

Mr.Abhijeet Pawar i/b. Mr.Nitin P. Deshpande, Advocate for the Respondent No.1 in WP/10861/2016.

....

CORAM : A.M.BADAR J.

DATED : 5th NOVEMBER 2019. P.C. :

1 Issue notice to respondents returnable on 17th December 2019.

(A.M.BADAR, J.) Gaikwad RD 1/1 ::: Uploaded on - 05/11/2019 ::: Downloaded on - 07/11/2019 00:06:58 :::