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State of Bihar - Section

Section 8 in Bihar State Journalist Insurance Scheme, 2014

8.

It will be necessary for Media Representative, to deposit 20% share of the annual premium, as determined for the insurance by contracted insurance company for the sum insurance up to Rs. 5 lacs, through banker's cheque/ cheque / demand draft in favour of account of designation Director Information and Public Relations Department, Government of Bihar, Patna in the bank as directed, up to the notified date. As against the determined annual premium amount 80% share will be deposited by Information and Public Relations Department, Government of Bihar, Patna.