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Supreme Court - Daily Orders

Colonel (Retd) Devinder Sehrawat vs Speaker, Delhi Legislative Assembly on 27 June, 2019

Bench: Sanjiv Khanna, B.R. Gavai

     ITEM NO.801                             COURT NO.4                 SECTION X

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     WRIT PETITION (CIVIL) Diary No. 21856/2019

     COLONEL (RETD.) DEVINDER SEHRAWAT                                   Petitioner(s)

                                                   VERSUS

     SPEAKER, DELHI LEGISLATIVE ASSEMBLY & ANR.                         Respondent(s)


     Date : 27-06-2019 This petition was mentioned today.

     CORAM :
                           HON'BLE MR. JUSTICE SANJIV KHANNA
                           HON'BLE MR. JUSTICE B.R. GAVAI
                                                (VACATION BENCH)

     For Petitioner(s)
                                     Mr. S. S. Sorabjee, Sr. Adv.
                                     Mr. Rahul Raj Malik, Adv.
                                     Ms. Pallavi Sinha, Adv.
     For Respondent(s)
                                     Mr. Sanjay R. Hegde, Sr. Adv.
                                     Mr. Chirag M. Shroff, Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List the matter tomorrow, 28th June, 2019, subject to curing of defects, if any.

Copy of the petition may be served on the other side.

(NIDHI AHUJA) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.06.27 16:19:20 IST Reason: