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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(e) in The Andhra Pradesh Lotteries Act, 1968

(e)brings or invites any person to send into the State for the purpose of sale or distribution any ticket or other document for use in or any advertisement of the lottery; or