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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Co-Operative Service Rules, 1989

8. Minimum Service

: - Every person for appointment by promotion/ transfer must have put in not less than 3 years of service, of which not less than 2 years of service should be in a regular post* of the Co-operative Department in the category from which such promotion/transfer is made.*Explanation :- Regular post in the Co-operative Department for this purpose means, a post sanctioned by Government in that Department and does not include posts under FR 127, FS and Government posts in other Departments.(Substituted by G.O. Ms. No. 341, F & A (Co-op.II), dated 18-4-1991)