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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(1)The Allotting Authority shall issue a notice of sale in Form VI giving full details of the land to be sold by public auction, viz. the khasra number or the number of the chak number of the square or kila and the date, time and place of auction.