Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Jharkhand - Subsection Section 81(b) in Bihar Factories Rules, 1950 (b)Any other person, who, in the opinion of the Chief Inspector, holds a position of supervision or management and has been declared by him as such in writing.
