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State of West Bengal - Section

Section 19 in The Bengal Diseases Of Animals Act, 1944

19. Power of Police Officer to arrest without warrant.

- Any Police Officer not below the rank of a Sub-Inspector may at the request in writing of a [Veterinary Officer] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] arrest, without warrant, any person who has been concerned in any offence under this Act.