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[Cites 0, Cited by 0] [Section 52] [Entire Act]

NCT Delhi - Subsection

Section 52(6) in The Delhi Metro Airport Express Line, General Rules, 2010

(6)If the fire alarm on a station is actuated or a verbal report is received of smoke or fire on the station, the Station Controller shall inform the Traffic Controller and then verity for him self by closed circuit television or actual inspection whether or not the alarm is genuine.