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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(5) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(5)Every registration under this section shall be in force for a period of five years and may, subject to the provisions of sub-section (6) be renewed for a period of five years at a time.