Section 57(2) in The Punjab Co-operative Societies Rules, 1963
(2)[ A copy of the decision or award shall, on application, be given to a party by the Registrar as soon as may be possible on payment of the fees specified in rule 78 of these rules.] [Sub-rule substituted by Punjab Government Gazette Notification dated 18.2.86 (Section 12)]Chapter-VIIIWinding up and Cancellation
