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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(b) in The Assam State Electricity Board Engineering Service Regulations, 1973

(b)in the case of the post of Executive Engineer and equivalent rank, by promotion from amongst the Assistant Engineers/Sub-Divisional Officers of the Board, possessing the minimum qualifications laid down for Junior Engineers ;