Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 165] [Entire Act] Union of India - Subsection Section 165(7) in The Coal Mines Regulations, 2011 (7)The auxiliary fans in the district shall be electrically interlocked by a sequence control which ensures that unless the first fan is running the second fan cannot be started and so on.
