(9)The candidate appearing for the examination of Serang and shall be examined in the following subject:-(a)the rules of the road as regards both sailing vessels and mechanically propelled vessels, their regulation, lights, fog and sound signals:(b)the marking and use of the lead line and knowledge of the compass;(c)Management of a boat under oars or sail;(d)Steps to be taken in the event of vessel grounding;(e)Management of inland vessels under all conditions;(f)Management of inland vessels under tow or when towed(g)Partial questions on carriage of iron ore, coal, ODC, Petroleum Products;(h)the provisions of the I.V. rules for Life Saving, Fire Appliances, collision avoidance and general discipline.(i)The provisions of the rules with regards to carriage of passengers.
