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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(c) in The Public Premises (Eviction Of Unauthorised Occupants) Act, 1971

(c)the distribution and allocation of work to estate officers and the transfer of any proceeding pending before an estate officer to another estate officer;