Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(7) in The Maharashtra Entertainments Duty Act, 1923

(7)The proprietor of an entertainment shall give every reasonable assistance to the Inspecting Officer in the performance of his duties under this section.