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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(ii) in The Indian Electricity Rules, 1956

(ii)[ The following minimum safety working clearances shall be maintained for the bare conductors or live parts of any apparatus in outdoor sub-stations, excluding overhead lines of HV and EHV installations. [Substituted by G.S.R. 112, dated 22.3.2000 (w.e.f. 15.4.2000). ]