Section 8 in Dr. Babasaheb Ambedkar Open University Act, 1994
8. Officers of University.
- The following shall be officers of the University, namely.-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Directors;(iv)the Registrars; and(v)such other officers in service of the University as may be declared by the Statutes to be officers of the University.
