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State of Madhya Pradesh - Section

Section 22 in M.P. Beer and Wine Rules

22. Miscellaneous.

(1)Strength at which beer or wine has been bottled shall be declared on the label pasted to the container thereof. However, a deviation margin upto 0.5 degree from the proof strength declared shall be permissible.
(2)The licensee shall be bound by Rule 18 of the Madhya Pradesh Foreign Liquor Rules, 1996.