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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Karnataka - Subsection

Section 67(7) in The Karnataka Souharda Sahakari Act, 1997

(7)While focusing on member needs, Co-operatives work for the sustainable development of their communities through policies accepted by their members.[Chapter XA] [Chapter XA Inserted by Act 21 of 2004 w.e.f. 31.3.2004.] Special Provisions for Insured Banks