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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(q) in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

(q)perform as may crop cutting experiments as required for the purpose of fixing annewari of crops and assessing the rents under the relevant tenancy law;