Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act] NCT Delhi - Subsection Section 23(2)(a) in The Delhi Minimum Wages Rules, 1950 (a)he has or will have a substituted rest day for a whole day on one of the five days immediately before or after the rest day; and