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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Andhra Pradesh - Subsection

Section 24(1) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(1)Subject to such rules as may be made in this behalf, the Government may, having regard and other technical considerations, by an order, specify for each command area principles of localization for the purpose of irrigation.