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State of Rajasthan - Section

Section 12 in THE RAJASTHAN MADARSA BOARD ACT, 2020

12. Power to delegate.- The Board may, by general or special order, direct that any

power exercisable by it under this Act, except the power to make regulations, may also beexercised by its Chairperson or by such Committee or officer in such cases and subject tosuch conditions, as may be specified therein.