Section 1 in The Industrial Finance Corporation Act, 1948
1. Short title, extent and commencement .-(1) This Act may be called the Industrial Finance Corporation Act, 1948.
(2)[ It extends to the whole of India ][* * *] [ The words " except the State of Jammu and Kashmir" omitted by Act 28 of 1955, Section 2.].(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.
