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[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 92(2)(l) in The Dadra and Nagar Haveli Excise Regulation, 2012

(l)manner of determination of ex-factory price under sub-section (2), and the manner of declaration of the ex-factory price or maximum retail price under sub-section (4), of section 29;