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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Maharashtra - Subsection

Section 52(1)(a) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(a)inspect or cause to be inspected the account and the officers of a committee, the market yard and any other establishment controlled by the committee;