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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(8)(i) in The United Provinces Tenancy Act, 1939

(i)a dwelling-house erected on the holding by the tenant for his own occupation or a cattle shed or a store-house or any other construction for agricultural purposes erected or set up by him on his holding;