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Bombay High Court

Mukta Arts Ltd vs Abdul Hamid Patel And Ors on 29 July, 2022

Bench: Nitin Jamdar, N. R. Borkar

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        ORDINARY ORIGINAL CIVIL JURISDICTION

REVIEW PETITION (WRIT PETITION). LODGING NO. 40 OF 2012
                          In
              WRIT PETITION 1826 OF 2003

    Mukta Arts Ltd.                                      ....PETITIONER
               V/S
    Abdul Hamid Patel And Ors.                         ....RESPONDENT

WITH NOTICE OF MOTION (WRIT PETITION) NO. 212 OF 2012 In REVIEW PETITION (WRIT PETITION). STAMP NO. 40 OF 2012 Mukata Arts Ltd...applicant And Mukta Arts Ltd.

....PETITIONER V/S Abdul Hamid Patel And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 210 OF 2014 In WRIT PETITION 1826 OF 2003 Abdul Hamid Patel And Anr. ....PETITIONER V/S State Of Maharastra And Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 29th July, 2022 Page 1/2 ::: Uploaded on - 29/07/2022 ::: Downloaded on - 30/07/2022 21:25:21 ::: P.C. :

Due to paucity of time, stand over to 26/08/2022. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 29/07/2022 ::: Downloaded on - 30/07/2022 21:25:21 :::