Bombay High Court
Mukta Arts Ltd vs Abdul Hamid Patel And Ors on 29 July, 2022
Bench: Nitin Jamdar, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
REVIEW PETITION (WRIT PETITION). LODGING NO. 40 OF 2012
In
WRIT PETITION 1826 OF 2003
Mukta Arts Ltd. ....PETITIONER
V/S
Abdul Hamid Patel And Ors. ....RESPONDENT
WITH NOTICE OF MOTION (WRIT PETITION) NO. 212 OF 2012 In REVIEW PETITION (WRIT PETITION). STAMP NO. 40 OF 2012 Mukata Arts Ltd...applicant And Mukta Arts Ltd.
....PETITIONER V/S Abdul Hamid Patel And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 210 OF 2014 In WRIT PETITION 1826 OF 2003 Abdul Hamid Patel And Anr. ....PETITIONER V/S State Of Maharastra And Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 29th July, 2022 Page 1/2 ::: Uploaded on - 29/07/2022 ::: Downloaded on - 30/07/2022 21:25:21 ::: P.C. :
Due to paucity of time, stand over to 26/08/2022. Interim order, if any, to continue till then.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 29/07/2022 ::: Downloaded on - 30/07/2022 21:25:21 :::