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[Cites 0, Cited by 0] [Section 50(11)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(11)(c) in Punjab Self-Supporting Co-operative Societies Act, 2006

(c)indicate the basis on which each asset and liability was valued. and mention specifically and change in the manner in which such valuation was done in the financial year under examination and its effect on surplus or deficit;