Madhya Pradesh High Court
Bhogiram Khangar Thakur vs The State Of Madhya Pradesh on 20 July, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-9301-2020
The High Court Of Madhya Pradesh
WP-9301-2020
(POONAM PANDEY Vs STATE OF MP. AND OTHERS)
WP/09324/2020, WP/10095/2020, WP/10977/2020, WP/11014/2020, WP/12144/2020,
WP/13076/2020, WP/13384/2020, WP/14306/2020, WP/15524/2020, WP/06676/2021,
WP/08180/2021, WP/08463/2021, WP/08956/2021, WP/09790/2021, WP/10107/2021,
WP/10491/2021, WP/10575/2021, WP/10695/2021, WP/10941/2021, WP/10952/2021,
WP/10953/2021, WP/11362/2021, WP/11497/2021
11
Jabalpur, Dated : 20-07-2021
Heard through Video Conferencing.
Shri Kapil Jain, Shri Rajesh Kumar Khare, Shri Rajesh Kumar Chand,
Ms. Ranno Rajak, Shri Manoj Kumar Sharma, Shri Durgesh Kumar Dubey,
Shri K.C. Ghildiyal, Shri Devendra Singh, Shri Aniruddha Prasad Pandey,
Shri Brindawan Tiwari, Shri Dharmendra Prasad Sharma and Shri Prashant
Shrivas, Advocates for the petitioners.
Shri Pushpendra Yadav, Additional Advocate General for the
respondents/State.
Ms. Nirmala Nayak, Advocate for the respondent/UGC. Shri Siddharth Sharma, Advocate for the respondent No.3 in WP No.6676/2021.
Shri Pushpendra Yadav, Additional Advocate General submits that he has filed reply in WP Nos.10095/2020, 10977/2020, 11014/2020, 12144/2020, 13076/2020, 13384/2020, 14306/2020, 15524/2020, 9790/2021, 10575/2021, 11497/2021 and he is filing the reply in WP No.10695/2021, 10895/2021 and 11362/2021 today. He submits that he shall supply a copy of the reply filed in all these cases to the counsel appearing for the petitioners therein. He further submits that he shall adopt the reply filed in WP No.9301/2020 in other cases and shall provide a copy thereof to the learned counsel appearing for the petitioners in other cases in which reply is not being filed.
Ms. Nirmala Nayak, learned counsel appearing for the respondent/UGC submits that she has filed reply in WP No10977/2020 on behalf of the UGC and she will adopt that reply in all other cases. She Signature Not SAN Verified undertakes to provide a copy of that reply to the counsel for the petitioners Digitally signed by SANTOSH MASSEY Date: 2021.07.20 18:17:08 IST 2 WP-9301-2020 appearing in all other cases.
Matter to come upon 26.8.2021.
(MOHAMMAD RAFIQ) (SATYENDRA KUMAR SINGH)
CHIEF JUSTICE JUDGE
SKM
Signature
SAN Not
Verified
Digitally signed by
SANTOSH MASSEY
Date: 2021.07.20
18:17:08 IST